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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)All funds received and spent on behalf of the Panchayat Samiti or the Zila Panshad shall be credited into and withdrawn from, the Panchayat Sanutt fund or the Zila Parishad fund, as the case may he