Punjab-Haryana High Court
Regional Manager vs Smt. Sukhdai And Others on 9 May, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No. 1665 of 1996 (O&M)
DECIDED ON : 09.05.2014
Regional Manager, U.P.S.T.C. Agra Idgah Depot Agra
...Appellant
versus
Smt. Sukhdai and others
...Respondents
CORAM : HON'BLE MR. JUSTICE AJAY TEWARI
Present : None for the appellant.
Mr. B.S.Rana, Advocate for respondents No.1 and 2.
*****
1. Whether Reporters of Local Newspapers may be allowed to
see the judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
AJAY TEWARI, J. (ORAL)
None has entered appearance on behalf of the appellant and a letter was issued to Mr. S.K.Verma, Advocate, in this regard who is reported to have been appointed as Standing counsel for U.P. State Road Transport Corporation.
Dismissed in default.
May 09, 2014 (AJAY TEWARI)
Manoj Bhutani JUDGE
Manoj Kumar
2014.05.12 11:19
I attest to the accuracy and
integrity of this document