Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(3)(i) in Telangana Education Act, 1982 (i)institutions for scientific or technical education financed by the Central Government and declared by Parliament by law to be institutions of National importance;