Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2) in Visvesvaraya Technological University Act, 1994

(2)Copies of the annual report along with the resolution of the Executive Council thereon shall be sent to the Government, and shall be laid before both the Houses of the State Legislature.