Section 73H(3)(viii) in Maharashtra Factories Rules, 1963

[Cites 0, Cited by 0] [Section 73H(3)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(3)(viii) in Maharashtra Factories Rules, 1963

(viii)All machinery and plant, particularly pipe lines, belt-drives, stirer on which static electricity is likely to accumulate shall be effectively earthed. Receptacles for inflammable liquids shall have metallic connections to earthened supply tanks to prevent sparking due to static charge build up,

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State of Maharashtra - Subsection

Section 73H(3)(viii) in Maharashtra Factories Rules, 1963