Himachal Pradesh High Court
Jeet Ram vs . Hpu & Anr. on 7 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Jeet Ram vs. HPU & Anr.
CWP No. 5051 of 2021 07.03.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh .
Chauhan, Advocate, for the petitioner.
Mr. Surender Verma, Advocate, for the respondents.
Learned counsel for the petitioner prays for and is granted two weeks' time to file supplementary affidavit.
List on 28.03.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 7, 2022 (sanjeev) ::: Downloaded on - 07/03/2022 20:18:24 :::CIS