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Himachal Pradesh High Court

Jeet Ram vs . Hpu & Anr. on 7 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Jeet Ram vs. HPU & Anr.

CWP No. 5051 of 2021 07.03.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rakesh .

Chauhan, Advocate, for the petitioner.

Mr. Surender Verma, Advocate, for the respondents.

Learned counsel for the petitioner prays for and is granted two weeks' time to file supplementary affidavit.

List on 28.03.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge March 7, 2022 (sanjeev) ::: Downloaded on - 07/03/2022 20:18:24 :::CIS