Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(3) in The Finance Act, 1996 (3)where the total income exceeds Rs. 4, 000 plus 30 per cent. of Rs. 60, 000 but does not exceed the a mount by which the total Rs. 1, 20, 000 income exceeds Rs. 60, 000;
