Bombay High Court
Rochem Separation System India Private ... vs Nirtech Private Limited on 21 August, 2023
17-COMAPL.16002.2023
Jvs.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 16223 OF 2023
(NOT ON BOARD)
IN
COMMERCIAL APPEAL (L) NO. 16002 OF 2023
IN
INTERIM APPLICATION (L) NO. 29924 OF 2022
WITH
COURT RECEIVER REPORT NO. 380 OF 2022
IN
COMMERCIAL IP SUIT (L) NO. 29923 OF 2022
Rochem Separation Systems }
(India) Pvt. Ltd. } Appellant
Versus
Nirtech Private Limited }
& Ors. } Respondents
Mr. Sharan Jagtiani, Senior Advocate with Mr.Rashmin
Khandekar, Ms. Manua Roy Chowdhary, Ms. Karishni
Khanna, Mr. Akshay Kapadia, Ms. Surubhi Agrawal,
Ms. Jahnvi Singh & Ms. Angel Mary Anju i/b. Royzz &
Co. for the applicant/appellant.
Mr. Hiren Kamod with Mr. Nishad Nadkarni, Mr. Aasif
Navodia and Ms. Khushboo Jhunjhunwala i/b. Khaitan
& Co. for the respondents.
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ.
& ARIF S. DOCTOR, J.
DATE: 21st AUGUST 2023 P.C.:
1. Not on board. Taken on board.
2. Delay in filing the appeal is condoned. Interim Application (L) No. 16223 of 2023 is disposed of accordingly.1 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 06:55:37 :::
17-COMAPL.16002.2023
3. List the appeal on 29th August 2023.
JAYANT VISHWANATH SALUNKE Digitally signed by JAYANT VISHWANATH SALUNKE Date: 2023.08.21 19:29:35 +0530 (ARIF S. DOCTOR, J.) (CHIEF JUSTICE) 2 ::: Uploaded on - 21/08/2023 ::: Downloaded on - 22/08/2023 06:55:37 :::