Gujarat High Court
Heir Of Decd.Devrajbhai Nathabhai ... vs Driver - Aumprakash Ramsurat ... on 29 September, 2015
Author: S.G.Shah
Bench: S.G.Shah
C/SCA/11354/2012 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 11354 of 2012
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HEIR OF DECD.DEVRAJBHAI NATHABHAI BHUVA - GEETABEN
DEVRAJBHA & 2....Petitioner(s)
Versus
DRIVER - AUMPRAKASH RAMSURAT CHAUHAN-TRUCK NO:MH-06-9013'S
& 3....Respondent(s)
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Appearance:
MR TUSHAR L SHETH, ADVOCATE for the Petitioner(s) No. 1 - 3
MR PALAK H THAKKAR, ADVOCATE for the Respondent(s) No. 4
NOTICE UNSERVED for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE S.G.SHAH
Date : 29/09/2015
ORAL ORDER
Learned advocate Mr.Tushar L.Sheth for the petitioners states that he does not want any judicial order against the respondents no.1, 2 and 3 in this petition, and therefore, he would like to delete them from the cause-title. He is permitted to do so. List the matter on 5.10.2015.
(S.G.SHAH, J.) binoy Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Sep 30 02:07:02 IST 2015