Section 230(a) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(a)essential life saving aids and appliances required to handle :(i)head injuries and spinal injuries;(ii)bleeding;(iii)fractures and dislocations of bones and joints;(iv)crush injuries;(v)shock, including electric shock;(vi)dehydration due to any cause;(vii)snake bite, insect bite, scorpion and bee stings;(viii)burns, including chemical burn;(ix)bends or divers paralysis;(x)other surgical, gynaecological, obstetric; or paediatrics emergencies;(xi)drowning;(xii)sunstroke and frost bite to building workers;
