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State of Gujarat - Section

Section 5A in The Bombay State Reserve Police Force Act, 1951

5A. [ Appointment of Battalion Commanders and Commanders of Head Quarters Wings. [Section 5A was inserted, by Bombay 48 of 1954, section 4.]

- Subject to the general or special orders of the State Government, the Inspector-General shall appoint the Battalion Commanders and the Commanders of Head Quarters Wings.]