Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 17 in The Orissa Service of Engineers' Rules, 1941 17. [ [Deleted vide Orissa Gazette Extraordinary No. 443/17.3.1989-SRO No. 226/89/8.3.1989.] * * *]
