Supreme Court - Daily Orders
Commissioner Of Income Tax I vs M/S. M.C. Sharma Associates ... on 14 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.17 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14120/2018
(Arising out of impugned final judgment and order dated 20-07-2017
in DBITA No. 20/2014 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX I Petitioner(s)
VERSUS
M/S. M.C. SHARMA ASSOCIATES CONSULTANTS (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.65179/2018-CONDONATION OF DELAY
IN FILING and IA No.65183/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 14-05-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Meenakshi Grover, Adv.
Ms. Asha Gopalan Nair, Adv.
Mr. Uday Prakash, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice in the application for condonation of delay as well as in the special leave petition.
Tag along with SLP(C) Nos. 26075-26076/2016.
(ASHWANI THAKUR) (MALA KUMARI SHARMA)
COURT MASTER (SH) COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.05.15
17:14:03 IST
Reason: