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Supreme Court - Daily Orders

Commissioner Of Income Tax I vs M/S. M.C. Sharma Associates ... on 14 May, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.17                              COURT NO.6                 SECTION XV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14120/2018

     (Arising out of impugned final judgment and order dated 20-07-2017
     in DBITA No. 20/2014 passed by the High Court Of Judicature For
     Rajasthan At Jaipur)

     COMMISSIONER OF INCOME TAX I                                        Petitioner(s)

                                                    VERSUS

     M/S. M.C. SHARMA ASSOCIATES                 CONSULTANTS (P) LTD. Respondent(s)

     (FOR ADMISSION and I.R. and IA No.65179/2018-CONDONATION OF DELAY
     IN FILING and IA No.65183/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 14-05-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Ms. Meenakshi Grover, Adv.
                                       Ms. Asha Gopalan Nair, Adv.
                                       Mr. Uday Prakash, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice in the application for condonation of delay as well as in the special leave petition.

Tag along with SLP(C) Nos. 26075-26076/2016.



     (ASHWANI THAKUR)                                              (MALA KUMARI SHARMA)
     COURT MASTER (SH)                                                 COURT MASTER
Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2018.05.15
17:14:03 IST
Reason: