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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(5)(vi) in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

(vi)the names of all eligible candidates for promotion, their qualifications and the length of their service from the date of their substantive appointment in the grade from which they are to be promoted; and