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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3)(b) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(b)Change of Director(s)/Partner(s) provided that in the event of resignation of the Director / Partner, the Authority may be informed;