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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Rajasthan - Subsection

Section 311(1)(c) in Rules of the High Court of Judicature for Rajasthan, 1952

(c)the Court from whose order the appeal or revision is filed and the name of the Presiding Officer of such Court;