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[Cites 0, Cited by 0] [Section 11(13)] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(13)(c) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(c)When a juvenile is produced before an individual member of the Board, and an order obtained, such order shall need ratification by the Board in its next meeting.