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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(3)(a) in Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975

(a)All rules made under this Act shall be published in the Tamil Nadu Government Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.