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[Cites 0, Cited by 0] [Section 252(1)] [Section 252] [Entire Act]

State of Rajasthan - Subsection

Section 252(1)(d) in Rajasthan Municipalities Act, 2009

(d)temporarily close any street to traffic for repair or order to carry out any work connected with the drainage, water supply or lighting or for any of the purposes of this Act: