Rajasthan High Court - Jodhpur
Prerna Kanya Mahavidyalaya, Gandhi ... vs State Of Rajasthan-State on 19 January, 2023
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1099/2023
Prerna Kanya Mahavidyalaya, Gandhi Bari
----Petitioner
Versus
State of Rajasthan & Ors.
----Respondents
For Petitioner(s) : Mr. Vijay Jain.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 19/01/2023 Learned counsel for the petitioner relies on order in Sita Devi Educational Society & Anr. V. State of Rajasthan & Ors. And other connected matters : S.B.Civil Writ Petition No.13200/2019, decided on 11.03.2022 (at Jaipur Bench).
A copy of the writ petition be served on Mr. Himanshu Shrimali and also Mr. D.D. Chitlangi, who may complete their instructions in the matter by the next date.
List the petition on 23.01.2023 after reflecting the name of Mr. Himanshu Shrimali and Mr. D.D. Chitlangi, as counsel appearing for the respondents, in the cause list.
(VINIT KUMAR MATHUR),J 206-AnilSingh/-
(Downloaded on 21/01/2023 at 12:37:41 AM) Powered by TCPDF (www.tcpdf.org)