Delhi High Court - Orders
Surender Prasad vs Central Public Works Department (Cpwd) on 25 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~15.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 139/2023 and C.M. Nos. 9138/2023 & 9140/2023
SURENDER PRASAD ..... Appellant
Through: Mr. Anuj Aggarwal and Mr. Manas
Verma, Advocates
versus
CENTRAL PUBLIC WORKS DEPARTMENT (CPWD)
..... Respondent
Through: Mr. Jaswinder Singh and Ms. Shipra
Shukla, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 25.05.2023 Learned Counsel for the Respondent submits that her senior is not available today to argue the matter. List on 07.08.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 25, 2023 N.Khanna This is a digitally signed order.
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