Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Himachal Pradesh - Subsection Section 188(4) in The Himachal Pradesh Panchayati Raj Act, 1994 (4)The provisions of sub-section (4) of section 187 shall apply to the adoptions or application of bye-laws under this section.
