Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 426] [Entire Act] State of Karnataka - Subsection Section 426(a) in Karnataka Municipal Corporations Act, 1976 (a)that a draft of the proposed bye-law is published in the Official Gazette and in the local newspapers;
