Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 93 in The Calcutta Port Rules, 1943 93. Fire-places. - No fire shall be lighted in a flat or boat except in a properly constructed iron caboose or fire-place which shall be kept on deck or in such other part of the flat or boat as the Commissioners' Boat Surveyor may direct.
