Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53A] [Entire Act] Union of India - Subsection Section 53A(5) in The Dentists Act, 1948 (5)A copy of the accounts of the Council as so certified together with the audit report thereon shall be forwarded simultaneously to the Council.
