Bombay High Court
Bizsphere Enterprise Private Limited vs Aurangabad Industrial Township ... on 15 July, 2019
Author: Mangesh S. Patil
Bench: S.V. Gangapurwala, Mangesh S. Patil
(1) 15 wp 8427.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
15 WRIT PETITION NO.8427 OF 2019
BIZSPHERE ENTERPRISE PRIVATE LIMITED
VERSUS
AURANGABAD INDUSTRIAL TOWNSHIP LIMITED
...
Advocate for Petitioner : Dhase Rahul P.
...
CORAM : S.V. GANGAPURWALA &
MANGESH S. PATIL, JJ.
DATE : 15.07.2019 P.C. :-
Heard. Issue notice to the respondent, returnable on 09.09.2019.
[MANGESH S. PATIL, J.] [S.V. GANGAPURWALA, J.] mub ::: Uploaded on - 17/07/2019 ::: Downloaded on - 18/07/2019 00:10:42 :::