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Bombay High Court

Bizsphere Enterprise Private Limited vs Aurangabad Industrial Township ... on 15 July, 2019

Author: Mangesh S. Patil

Bench: S.V. Gangapurwala, Mangesh S. Patil

                                            (1)                   15 wp 8427.19

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                          15 WRIT PETITION NO.8427 OF 2019

                    BIZSPHERE ENTERPRISE PRIVATE LIMITED
                                     VERSUS
                  AURANGABAD INDUSTRIAL TOWNSHIP LIMITED
                                          ...
                      Advocate for Petitioner : Dhase Rahul P.
                                          ...

                                     CORAM :      S.V. GANGAPURWALA &
                                                  MANGESH S. PATIL, JJ.
                                     DATE     :   15.07.2019

P.C. :-

Heard. Issue notice to the respondent, returnable on 09.09.2019.

[MANGESH S. PATIL, J.] [S.V. GANGAPURWALA, J.] mub ::: Uploaded on - 17/07/2019 ::: Downloaded on - 18/07/2019 00:10:42 :::