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State of Haryana - Section

Section 828 in Punjab Jail Manual

828. When adult Indian female convicts are to be sent to Lahore Female Jail.

(1)Adult female convicts who are Indians, shall ordinarily be transferred to the Lahore Female Jail, if under sentence for a term of four months or over.
(2)Adult female convicts, who are Indians, convicted in the Lahore District, shall be committed, in the first instance, direct to the Lahore Female Jail.