Section 2(vii) in Rajasthan High Court Staff Service Rules, 2002
(vii)"Schedule-I [means Schedule-I appended to these Rules.] [For the existing word 'Schedule' wherever appears in the existing Rules be Substituted by 'Schedule-I'. vide Notification No. 02/S.R.O./2004 dated 24 July, 2004 Published in Rajasthan Gazette Part 1(B) dated 29 July, 2004.]
