Supreme Court - Daily Orders
Parmanand Yadav vs Uoi on 22 July, 2014
® IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.1087 OF 2014
IN
SPECIAL LEAVE PETITON(CIVIL) NO. 2033 OF 2011
PARMANAND YADAV ...PETITIONER(S
)
VERSUS
UNION OF INDIA AND OTHERS ...RESPONDENT(S)
O R D E R
Delay condoned.
By this petition, the petitioner seeks review of the order dated November 18, 2013.
We have carefully considered the Review Petition and the available material. No ground is made out for review of the said order.
Review Petition is, accordingly, dismissed.
................................... ......CJI.
(R.M. LODHA) NEW DELHI; ..................................
.........J.
JULY 22, 2014 (SHIVA KIRTI SINGH)
Signature Not Verified
Digitally signed by
Pardeep Kumar
Date: 2014.07.23
09:12:16 IST
Reason:
CHAMBER MATTER SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1087/2014 In SLP(C) No. 2033/2011 PARMANAND YADAV Petitioner(s) VERSUS UOI & ORS Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) Date : 22/07/2014 : This petition was circulated today. CORAM :
HON’BLE THE CHIEF JUSTICE HON’BLE MR. JUSTICE SHIVA KIRTI SINGH By Circulation Upon perusing papers, the Court made the following O R D E R Review Petition is dismissed in terms of signed order.
(PARDEEP KUMAR) (RENU DIWAN)
AR-cum-PS COURT MASTER
[SIGNED ORDER IS PLACED ON THE FILE]