Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 29 July, 2024
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR .....Plaintiffs
Through: Advocate through VC (appearance
not given)
versus
OLX INDIA B. V. & ANR .....Defendants
Through: Ms. Ruchika Yadav, Advocate
(VC)
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 29.07.2024
1. Learned counsel for the parties submit that they are currently negotiating an amicable settlement.
2. Accordingly, renotify on 09.12.2024.
SAURABH BANERJEE, J JULY 29, 2024/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 03:19:49