Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 29 July, 2024

                                    $~17
                                    *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +        CS(COMM) 144/2020
                                             RELIANCE INDUSTRIES LIMITED & ANR                                                    .....Plaintiffs
                                                                                  Through:                 Advocate through VC (appearance
                                                                                                           not given)

                                                                                  versus

                                             OLX INDIA B. V. & ANR                                                      .....Defendants
                                                             Through:                                      Ms. Ruchika Yadav, Advocate
                                                                                                           (VC)

                                             CORAM:
                                             HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                  ORDER

% 29.07.2024

1. Learned counsel for the parties submit that they are currently negotiating an amicable settlement.

2. Accordingly, renotify on 09.12.2024.

SAURABH BANERJEE, J JULY 29, 2024/So This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/07/2024 at 03:19:49