Punjab-Haryana High Court
Ran Singh And Others vs State Of Haryana And Another on 15 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 3552 of 2006 (O & M)
(LAC NO.292 of 2003/04)
Ran Singh and others
......Appellants
Versus
State of Haryana and another
.....Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellants.
Mr. D.D. Gupta, Additional Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3543 of 2006, titled Ram Sarup and others Versus The State of Haryana and another.
(RAJESH BINDAL) 15.12.2010 JUDGE A. Gupta