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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Bihar - Subsection

Section 43(d) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(d)To the payment of the travelling and other allowances of the members of the Senate, the Syndicate, the Academic Council and any other authorities of the University or the members of any Committees or Boards appointed by any of the authorities of the University in pursuance of any provisions of this Act, and the Statutes, the Regulations and the Rules made thereunder ;