Section 32(2)(a) in Abhilashi University (Establishment And Regulation) Act, 2014

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(a) in Abhilashi University (Establishment And Regulation) Act, 2014

(a)sufficient for generating.-

(i)resources for meeting the recurring expenditure of the University; and

(ii)the savings required for the further development of the University; and