Supreme Court - Daily Orders
B. Rajeswari @B. Rohini vs G. Rajkumar @ Hemanth on 29 May, 2020
Author: Aniruddha Bose
Bench: Aniruddha Bose
ITEM NO.12 Virtual Court 7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1963/2019
B. RAJESWARI @B. ROHINI Petitioner(s)
VERSUS
G. RAJKUMAR @ HEMANTH Respondent(s)
(FOR ADMISSION and IA No.117213/2019-STAY APPLICATION
IA No. 117213/2019 - STAY APPLICATION)
Date : 29-05-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Vinodh Kanna B., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
From the office report dated 15th May, 2020, it appears that service of show cause notice is complete on the respondent-
husband through Registered post. But no one has put in appearance
on behalf of respondent-husband so far.
In the interest of justice, let this matter be adjourned. List on 5th June, 2020. If the respondent does not appear on that date, this court shall consider proceedings in the matter and pass appropriate orders in his absence.
(NEELAM GULATI) (KAMLESH RAWAT)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2020.05.29
18:01:40 IST
Reason: