Section 4 in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

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State of Bihar - Section

Section 4 in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

4. Classification of Civil Services.

- The Civil Services of the State shall be classified as follows;-

(i)Group-A

(ii)Group-B

(iii)Group-C

(iv)Group-D