Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 368] [Entire Act]

State of Jharkhand - Subsection

Section 368(a) in Jharkhand Municipal Act, 2011

(a)the restraint, segregation and isolation of persons suffering from any dangerous disease or likely to suffer from any such disease owing to exposure to infection or contagion;