Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(ii) in Central Civil Services (Classification, Control & Appeal) Rules, 1965 (ii)an order imposing any of the penalties specified in rule 11, whether made by the disciplinary authority or by any appellate or revising authority;
