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[Cites 0, Cited by 0] [Section 38(6)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(6)(c) in The Punjab Liquor Licence Rules, 1956

(c)The licensee shall maintain accounts of receipts and sales in form L.23 and shall at the end of each month prepare and submit to the Excise Inspector a monthly true abstract of receipts and sales in form M 66.