Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(2) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 (2)[ "Collector" means the Collector of a district and includes "Joint Collector";] [Substituted by Act 1 of 1989, w.e.f. 4-3-1989.]
