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[Cites 0, Cited by 0] [Section 24B] [Entire Act]

State of Maharashtra - Subsection

Section 24B(5) in Maharashtra Cinemas (Regulation) Rules, 1966

(5)No petrol pump or service station within the premises of a drive-in-cinema shall be permitted but a breakdown service for attending to the breakdown of motor cars belonging to cinema goers shall be maintained.