Section 2(1)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(b)"actuary" shall have the meaning assigned to it in clause (1) of section 2 of the Insurance Act, 1938 (4 of 1938);

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