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Union of India - Section

Section 51 in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

51. Impounding of instruments

.-If in the opinion of the Registrar any instrument produced in proof of title of a person is not properly or sufficiently stamped, the Registrar shall impound and deal with it in the manner provided by Chapter IV of the Indian Stamp Act, 1899 (2 of 1899).