Section 1 in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Beer) (Sixteenth Amendment) Rules, 2019
1. Short title and commencement.
(1)These rules may be called the Uttar Pradesh excise Settlement of Licenses for Retail Sale of Beer) (Sixteenth Amendment) Rules, 2019.(2)They shall come into force with effect from April 1, 2019.
