Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Article 199(1)] [Article 199] [Constitution]

Constitution Subarticle

Article 199(1)(g) in Constitution of India

(g)any matter incidental to any of the matters specified in sub-clauses (a) to (f).