Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jharkhand - Subsection Section 14(2) in Bihar State Regulation of Cold Storages Act, 1992 (2)Subject to provisions of sub-section (1) no licensee shall refuse to accept agricultural produce for the storage without reasonable excuse.
