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Union of India - Section

Section 35 in Gold (Control) Act, 1968

35. Section 34 not to apply to the transfer of gold to a certified goldsmith or to an artisan.

- Nothing contained in Section 34 shall apply to the transfer or delivery, by a licensed dealer, of any primary gold or article to any certified goldsmith or artisan for the purpose of getting any ornaments made, manufactured, prepared, repaired or polished by such certified goldsmith or artisan.