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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(7) in Tamil University Act, 1982

(7)The Finance Committee shall recommend limits for the total recurring expenditure. and the non-recurring expenditure for the year based on the income and resources of the University, which, in the case of productive works may include the proceeds of loans.