Delhi High Court - Orders
Ashish Chaturvedi vs Union Of India & Anr on 17 August, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4395/2020 & CM APPL. 15812/2020
ASHISH CHATURVEDI ..... Petitioner
Through: Mr.Vikram Pradeep, Advocate
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr.Jasmeet Singh, CGSC with
Mr.Srivats Kaushal, Adv. for UOI/R-1
Mr. Kamal Kant Jha, Advocate for R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 17.08.2020 The proceedings in the matter have been conducted through video conferencing.
At the request of learned counsel for respondent No.1, list on 14.09.2020.
CHIEF JUSTICE PRATEEK JALAN, J AUGUST 17, 2020 ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:18.08.2020 09:19:28