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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(12) in The U.P. Consolidation Lekhpals Service Rules, 1978

(12)'Member of the service' means a person appointed to the service in a substantive capacity in accordance with the provisions of these rules or rule or orders in force prior to the commencement of these rules;