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[Cites 0, Cited by 0] [Section 24B(9)] [Section 24B] [Entire Act]

State of Rajasthan - Subsection

Section 24B(9)(ii) in The Rajasthan Co-Operative Service Rules, 1954

(ii)Where, the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.